Sri Sadhan Das vs (A) Smt. Namita Rani Das Lodh And Another
2026 Latest Caselaw 330 Tri

Tripura High Court

Sri Sadhan Das vs (A) Smt. Namita Rani Das Lodh And Another on 5 February, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA

                                             MAC App. No.101 of 2024

 Sri Sadhan Das
                                                                              ......Appellant(s).
                                   Vs.
 (A) Smt. Namita Rani Das Lodh and another
                                                                           ......Respondent(s).

For Appellant(s) : Mr. Kishor Kumar Pal, Advocate.

For Respondent(s) : Mr. Gitangshu Sekhar Das, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

05/02/2026

Mr. Gitangshu Sekhar Das, learned counsel appearing for respondent No.2 has sought for an adjournment.

Considered.

Let the matter be listed on 19.02.2026.

JUDGE

SUJAY byGHOSH

GHOSH 15:56:082026.02.06 Date:

+05'30'

Dinashree