The State Of Tripura & Others vs Amulya Debbarma
2026 Latest Caselaw 317 Tri

Tripura High Court

The State Of Tripura & Others vs Amulya Debbarma on 5 February, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                               WA No.01 of 2026

                The State of Tripura & others
                                                                                             .......Appellant(s)
                                                               VERSUS
                Amulya Debbarma
                                                                                           .......Respondent(s)

For Appellant(s) : Mr. S. M Chakraborty, Advocate General., Mr. Karnajit De, Addl. G.A.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

05/02/2026

List on 27.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.05 04:37:17

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