Mr. Sankar Lodh vs Mr. Kohinoor N Bhattacharyya
2026 Latest Caselaw 316 Tri

Tripura High Court

Mr. Sankar Lodh vs Mr. Kohinoor N Bhattacharyya on 5 February, 2026

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                                                       HIGH COURT OF TRIPURA
                                                         _A_G_A_R_T_A_L_A_
                                                        WP(C) (PIL)No.17 of 2022

            Smt. Sudipa Nath, D/o Mr. Sujit Kumar Nath, Permanent Resident of west
            Chandrapur, P.S- Dharmanagar, P.O- Chandrapur, District- North Triprua,
            Pin-799251, Presently Residing at Ujan Abhoynagar, State Veterinary
            Hospital road, near Blood Sun Club, P.O- Abhoynagar, P.S- N.C.C, West
            Agartala, Pin-799005.
                                      VERSUS

            1. The Union of India, Through the Secretary, ministry of Environment and
            Climate change 2nd Floor, Agni Block, Indira Paryavaran Bhawan, Jorbagh
            Road, New Delhi-110003.
            2. Principal Chief Conservator of Forests and Chief (WILD LIFE), Warden,
            Aranya bhawan, Nehru Complex, Gorkhabasti, 79 Tilla, Agartala, Tripura
            799006.
            3. Shri Radhe Krishna Temple, Elephant Welfare Trust, Arvind Marg, Lal
            Colony, Jamnagar, Gujarat- 361001.
                                                                    .......Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Amicus Curiae.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

05/02/2026

Pursuant to the last order dt. 31.07.2024 the State Government

has filed an affidavit accepting all the suggestions given by the learned

Amicus Curiae. The said affidavit dt.12.09.2024 is taken on record.

In view of the same, no further orders are necessary in this PIL

and the PIL is closed.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.02.05 04:36:04 -08'00'