Smt. Suparna Das Deb vs The State Of Tripura
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Tripura High Court

Smt. Suparna Das Deb vs The State Of Tripura on 5 February, 2026

                                     HIGH COURT OF TRIPURA
                                         AGARTALA

                                         B.A. No.143 of 2025

            Smt. Suparna Das Deb
            on behalf accused Sri Ratan Deb
                                                                    ......... Applicant(s)
                                                -Versus-
            The State of Tripura
                                                                   ........Respondent(s)

            For the Applicant (s)           :     Mr. S. Lodh, Adv.
                                                  Mr. S. Majumder, Adv
            For the Respondent(s)           :     Mr. R. Datta, PP


                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                  ORDER

05.02.2026

List this matter on 06.02.2026.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.05 18:17:20 +05'30' Sujay