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Rashel Miah And Ors vs The State Of Tripura ----Respondent(S)
2026 Latest Caselaw 303 Tri

Citation : 2026 Latest Caselaw 303 Tri
Judgement Date : 5 February, 2026

[Cites 1, Cited by 0]

Tripura High Court

Rashel Miah And Ors vs The State Of Tripura ----Respondent(S) on 5 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                    HIGH COURT OF TRIPURA
                          AGARTALA
                          Crl. A (J)5/2026
Rashel Miah and ors.                                        ----Appellant(s)
                           Versus
The State of Tripura                                       ----Respondent(s)

For Appellant(s) : Mr. D. Paul, Advocate For Respondent(s) : Mr. R. Saha, Add. PP

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 05/02/2026

List the matter on 09.02.2026.

Learned Additional PP is requested to ascertain with regard to the status of

push-back or any other means the State has taken up in these types of cases of

attractive Foreign Act, at the earliest.

JUDGE

 
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