The Deputy Chief Engineer (Con-2) And ... vs Sri Tashiray Tripura & Ors. ...
2026 Latest Caselaw 302 Tri

Citation : 2026 Latest Caselaw 302 Tri
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Deputy Chief Engineer (Con-2) And ... vs Sri Tashiray Tripura & Ors. ... on 5 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                   HIGH COURT OF TRIPURA
                         AGARTALA
                      L.A. App. 79/2025
The Deputy Chief Engineer (Con-2) and anr.                 ----Appellant(s)
                         Versus
Sri Tashiray Tripura & ors.                                ----Respondent(s)

For Appellant(s) : Mr. B. Majumder, Deputy SGI For Respondent(s) : None

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 05/02/2026

Proof of service awaited.

List the matter once the proof of service is placed on record with the

Registry.

JUDGE

SAIKAT KAR SAIKAT KAR Date: 2026.02.05 01:06:52 -08'00'

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