Unknown vs For The
2026 Latest Caselaw 284 Tri

Citation : 2026 Latest Caselaw 284 Tri
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 4 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                   HIGH COURT OF TRIPURA
                                                         AGARTALA
                                                     CRL.A(J) NO.63 OF 2024

                                           HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                        Present:
                        For the Appellant(s)                   : Mr. D. Biswas, Advocate.
                                                                 Mr. S. Ghosh, Advocate.
                                                                 Ms. P. Chakraborty, Advocate.
                        For the Respondent(s)                  : Mr. R. Datta, P.P.

Mr. R. Saha, Addl. P.P.

04.02.2026

Order

Arguments heard. Judgment reserved.

S. DATTA PURKAYASTHA, J DR. T. AMARNATH GOUD, J

suhanjit

RAJKUMAR Digitally signed by RAJKUMAR SUHANJIT SUHANJIT SINGHA Date: 2026.02.11 16:07:20 SINGHA +05'30'

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