Shri Binoy Reang vs The State Of Tripura And 4 Others
2026 Latest Caselaw 278 Tri

Tripura High Court

Shri Binoy Reang vs The State Of Tripura And 4 Others on 4 February, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.236 of 2025

          Shri Binoy Reang, Ex Naik (GD) No.97050359
                                                               ---Petitioner(s)
                                           Versus
          The State of Tripura and 4 Others
                                                             ----Respondent(s)

For Petitioner(s) : None For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 04/02/2026 None appears for the petitioner when the matter is taken up

for hearing.

No rejoinder is filed by the petitioner.

None appears for the respondents also.

List this matter for hearing on 16.04.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.05 10:32:51 +05'30' Moumita