Sri Debabrata Biswas vs Tripura University (A Central ...
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Tripura High Court

Sri Debabrata Biswas vs Tripura University (A Central ... on 4 February, 2026

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                          HIGH COURT OF TRIPURA
                                AGARTALA
                              W.P.(C) No.676 of 2025
      Sri Debabrata Biswas.
                                                               ---- Petitioner(s)
                                        Versus
      Tripura University (A Central University)
      & Ors.
                                                          ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhowmik, Adv. For Respondent(s) : Ms. Madhumita Chowdhury, Adv, Mr. Kausik Paul, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

04.02.2026

Learned Counsel for the petitioner, Mr. A. Bhowmik is

present for the petitioner.

Learned Counsel, Mr. K. Paul is present on behalf of

respondent Nos.1 to 6 & 8.

The said respondents have already filed their counter-

affidavit.

Learned Counsel, Ms. M. Chowdhury is present on

behalf of respondent No.7 seeks an indulgence to file counter-

affidavit by the next date.

Request is considered.

List the matter on 17.03.2026.

In the meantime, the said respondent may file counter-

affidavit supplying copy to the other side.

JUDGE MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.05 10:25:58 +05'30' Purnita