Shri Sumati Ranjan Chakma vs Smt. Dayamanti Chakma And Ors
2026 Latest Caselaw 269 Tri

Tripura High Court

Shri Sumati Ranjan Chakma vs Smt. Dayamanti Chakma And Ors on 4 February, 2026

                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA

                                                          RSA No.32 of 2024

                                    Shri Sumati Ranjan Chakma
                                                                                        ....Appellant(s)
                                                                Versus

                                    Smt. Dayamanti Chakma and Ors.
                                                                                      ....Respondent(s)

For Appellant(s) : Mr. Pradip Chakraboty, Advocate.

For Respondent(s) : Mr. A.Chakraborty, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

04.02.2026

With the consent of the other side, Ld. Counsel Mr. A.Chakraborty of the respondent no.1 has sought for adjournment.

Considered.

List the matter on 06.03.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.04 18:15:01 +05'30'

Saikat Sarma