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Fortuna Agro Plantations Limited vs Mr. Puneet Agarwal And Ors
2026 Latest Caselaw 267 Tri

Citation : 2026 Latest Caselaw 267 Tri
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Fortuna Agro Plantations Limited vs Mr. Puneet Agarwal And Ors on 4 February, 2026

                                                     Page 1 of 1




                                          HIGH COURT OF TRIPURA
                                             _A_G_A_R_T_A_L_A_
                                            Cont.Cas(C)No.68 of 2023

                 Fortuna Agro Plantations Limited
                                                                               ......Petitioner(s)

                                                 VERSUS
                 Mr. Puneet Agarwal and Ors.

                                                                             ...... Respondent(s)

For Petitioner(s) : Mr. Dhruba Jyoti Saha, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

04/02/2026

List the matter on 08.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.02.04 RJEE 16:08:46 +05'30'

Sabyasachi B

 
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