Dr. Suman Adhikari vs Indira Gandhi National Open ...
2026 Latest Caselaw 263 Tri

Citation : 2026 Latest Caselaw 263 Tri
Judgement Date : 4 February, 2026

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Tripura High Court

Dr. Suman Adhikari vs Indira Gandhi National Open ... on 4 February, 2026

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                                                   HIGH COURT OF TRIPURA
                                                     _A_G_A_R_T_A_L_A_
                                                       WA No.130 of 2024

             Dr. Suman Adhikari
                                                                                      .......Appellant(s)
                                                        VERSUS

             Indira Gandhi National Open University(IGNOU) & others
                                                                  .......Respondent(s)

For Appellant(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Samarjit Bhattacharjee, Advocate, Mr. Dipjyoti Paul, Advocate.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A., Mr. Dipankar Sharma, Addl. G.A, Ms. Papia Goswami, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

04/02/2026

At the request of counsel for the respondents, list on

09.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.04 04:49:52

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