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The State Of Tripura And 4 Others vs Dr. Nazaru Debbarma
2026 Latest Caselaw 262 Tri

Citation : 2026 Latest Caselaw 262 Tri
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The State Of Tripura And 4 Others vs Dr. Nazaru Debbarma on 4 February, 2026

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                                         HIGH COURT OF TRIPURA
                                             _A_G_A_R_T_A_L_A_
                                  I.A.No.02 of 2026 in W.A.No.127 of 2024(D/O)

                The State of Tripura and 4 Others
                                                                             ......Applicant(s)

                                                VERSUS
                Dr. Nazaru Debbarma

                                                                           ...... Respondent(s)

For Applicant(s) : Mr. Mangal Debbarma, Addl. G.A. For Respondent(s) : Mr. P. Roy Barman, Sr. Advocate.

Mr. Bibhal Nandi Majumder, Sr. Advocate. Mr. Samarjit Bhattacharjee, Advocate. Mr. D.J. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

04/02/2026

At the request of Addl. G.A., Mr. Mangal Debbarma appearing

for the applicants, list the matter on 05.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.02.04 JEE 16:10:20 +05'30'

Sabyasachi B

 
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