Unknown vs For The
2026 Latest Caselaw 239 Tri

Citation : 2026 Latest Caselaw 239 Tri
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 3 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                       Crl. A. 21/2024

              For the Appellant(s)           :     Mr. Somik Deb, Sr. Advocate.
                                                   Mr. P. Chakraborty, Advocate.
                                                   Ms. A. Chakraborty, Advocate

              For the Respondent(s):               Mr. P.K Biswas, Sr. Advocate.
                                                   Mr. S. Kar Bhowmik, Sr.Advocate.
                                                   Mr. R. Datta, P.P.
                                                   Mr. E.L Darlong, Advocate.
                                                   Mr. J. Das, Advocate.


                             HON'BLE JUSTICE DR. T. AMARNATH GOUD
                           HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                            ORDER

03.02.2026

At the request of learned counsel appearing for both the parties, list this matter on 11.02.2026.

S.DATTA PURKAYASTHA,J DR.T. AMARNATH GOUD,J

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