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Smt. Tuhina Majumder (Debbarma) vs Sri Amit Debbarma
2026 Latest Caselaw 226 Tri

Citation : 2026 Latest Caselaw 226 Tri
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Tuhina Majumder (Debbarma) vs Sri Amit Debbarma on 3 February, 2026

                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                   Crl. Rev. P. No.23 of 2025
     Smt. Tuhina Majumder (Debbarma)
                                                                 ---- Petitioner(s)
                                              Versus
     Sri Amit Debbarma
                                                                ----Respondent(s)
           For Petitioner(s)              :    None
           For Respondent(s)              :    None

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/02/2026

None appeared for the petitioner when the matter is taken up

for hearing.

However, in pursuance of the order dated 10.12.2025, a

copy of paper publication containing the notice of the present revision

petition has been submitted by the petitioner, but, today none appeared

on behalf of the respondent-husband.

Let us wait for the appearance of the respondent-husband.

List the matter on 30.03.2026.



                                                                   JUDGE




Snigdha

SNIGDHA      Digitally signed by
             SNIGDHA DAS

DAS          Date: 2026.02.03
             17:19:25 +05'30'
 

 
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