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Smt Payel Biswas vs Tripura Gramin Bank
2026 Latest Caselaw 223 Tri

Citation : 2026 Latest Caselaw 223 Tri
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt Payel Biswas vs Tripura Gramin Bank on 3 February, 2026

                                                     Page 1 of 1




                                            HIGH COURT OF TRIPURA
                                              _A_G_A_R_T_A_L_A_
                                                WA No.57 of 2024

               Smt Payel Biswas
                                                                               .......Appellant(s)
                                                VERSUS
               Tripura Gramin Bank
                                                                              .......Respondent(s)

For Appellant(s) : Mr. Somik Deb, Sr. Advocate., Mr. A Chakraborty, Advocate.

For Respondent(s) : Mr. P Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

03/02/2026

At the request of counsel for the appellant, list on 16th

February, 2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTH Digitally signed by SIDDHARTHA LODH

A LODH Date: 2026.02.03 02:40:22 -08'00'

 
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