Dr. Rajat Ghosh vs Tripura University
2026 Latest Caselaw 215 Tri

Tripura High Court

Dr. Rajat Ghosh vs Tripura University on 3 February, 2026

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                         HIGH COURT OF TRIPURA
                           _A_G_A_R_T_A_L_A_

                   IA No.01 of 2026 In WA No.43 of 2025
                   IA No.02 of 2026 In WA No.43 of 2025
                             WA No.43 of 2025
Dr. Rajat Ghosh,
S/o Late Hara Mohan Ghosh, resident of South Dhaleswar, near AOC, Lane
No.5, P.O.- Agartala College, Jogendranagar, P.S- East Agartala, District-
West Tripura, Pin-799004.
                                                           .......Appellant(s)
                               VERSUS
1. Tripura University,
(A Central University), represented by its Registrar, having his office at
Suryamaninagar, P.O-Suryamaninagar, P.S.- Amtali, Agartala, District- West
Tripura, Pin-799022.
2. The Registrar,
Tripura University, having his office at Suryamaninagar, P.O.-
Suryamaninagar, P.S.- Amtali, Agartala, District- West Tripura, PIN-799022.
3. The Vice-Chancellor,
Tripura University (Chairman of Selection Committee), having his office at
Suryamaninagar, P.O-Suryamaninagar, P.S.- Amtali, Agartala, District-
Tripura, Pin-799022.
4. The Chairman of Scrutiny Committee,
Tripura University, Suryamaninagar, P.O- Suryamaninagar, P.S-
Amtali,Agartala, District- Tripura, Pin-799022 Notice to be served by the
Respondent No 3, i e, the Vice-Chancellor, Tripura University.

5. The Dean, Faculty of Science, Tripura University. Suryamaninagar, P.O- Suryamaninagar, P.S- Amtali, Agartala, District- Tripura, PIN-799022.

6. The University Grants Commission (UGC), represented by its Secretary, Bahadur Shah Zafar Marg, New Delhi-110002.

7. Dr. Jagdish Kumar Sahu, Associate Professor, Department of Pharmacy, Tripura University, Suryamaninagar, P.O- Suryamaninagar, P.S- Amtali, Agartala, District- Tripura, PIN-799022.

.......Respondent(s)

For Appellant(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mr. B. P Sahu, Advocate., Ms. U Singh, Advocate, Mr. Kaushik Pal, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

03/02/2026

IA No. 01/2026 is allowed.

IA No. 02/2026 is allowed but the respondents are given

opportunity to place their own materials to rebut the contents of the

documents filed by the appellant along with IA No. 02 of 2026.

List WA/43/2025 on 11.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTH Digitally signed by SIDDHARTHA LODH

A LODH Date: 2026.02.03 02:38:34

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