The State Of Tripura & Others vs Dr. Nazaru Debbarma
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Tripura High Court

The State Of Tripura & Others vs Dr. Nazaru Debbarma on 2 February, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                             IA No.02/2026 in WA No.127 of 2024 (D/O)
The State of Tripura & others
                                                                             .........Applicant(s);
                                                          Versus
Dr. Nazaru Debbarma
                                                                           .........Respondent(s).

For Applicant(s) : Mr. Mangal Debbarma, Addl. G.A. For Respondent(s) : Mr. P. Roy Barman, Sr. Advocate, Mr. Bibhal Nandi Majumder, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. D.J. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 02/02/2026

List the matter day after tomorrow [04.02.2026].

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.04 14:38:10 +05'30'