Smt. Shanta Das vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 198 Tri

Tripura High Court

Smt. Shanta Das vs The State Of Tripura & 2 Ors on 2 February, 2026

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                          HIGH COURT OF TRIPURA
                                AGARTALA
                            WP(C) No. 51 of 2025
      Smt. Shanta Das
                                                           ---- Petitioner(s)
                                      Versus
      The State of Tripura & 2 Ors.
                                                        ----Respondent(s)

For Petitioner(s) : Ms. Ishpa Chakma, Adv.

For Respondent(s) : Mr. K De, Addl. GA.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

02.02.2026

With the consent of other side, learned Addl. GA Mr. K

De, appearing for the State-respondents, has sought for an

adjournment.

Considered.

List the matter on 03.04.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.03 16:29:19 +05'30' Satabdi