Haradhan Das And Others vs The State Of Tripura And Others
2026 Latest Caselaw 185 Tri

Tripura High Court

Haradhan Das And Others vs The State Of Tripura And Others on 2 February, 2026

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                                                       HIGH COURT OF TRIPURA
                                                               AGARTALA
                                                         WP(C) No.706 of 2025

Haradhan Das and others
                                                                                               ......Petitioner(s);
                                                                 VERSUS

The State of Tripura and others
                                                                                             ......Respondent(s);

For Petitioner(s) : Ms. Sutapa Deb Barman, Advocate. For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

02/02/2026

Notice of respondent nos. 2 and 3 are reported to have been served, but none has appeared.

Mr. Karnajit De, learned Additional Government Advocate has sought for an adjournment to submit counter-affidavit.

Four weeks' time is granted.

List the matter in usual course after four weeks.

JUDGE

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.02.03 16:34:56 +05'30'