M/S Genus Power Infrastructure Ltd vs The State Of Tripura & Others
2026 Latest Caselaw 184 Tri

Tripura High Court

M/S Genus Power Infrastructure Ltd vs The State Of Tripura & Others on 2 February, 2026

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                                                    HIGH COURT OF TRIPURA
                                                      _A_G_A_R_T_A_L_A_
                                                       WP(C) No.542 of 2025

                  M/s Genus Power Infrastructure LTD
                                                                                         .......Petitioner(s)
                                              VERSUS
                  The State of Tripura & others

                                                                                       .......Respondent(s)

For Petitioner(s) : Mr. Prerit Goyal, Advocate.

For Respondent(s) : Mr. B.N Majumder, Sr. Advocate., Mr. Karnajit De,Addl. G. A, Mr. D.J Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 02/02/2026

Counsel for the petitioner seeks time stating that the reply of the

respondents has been received only yesterday.

Therefore, list the matter on 12.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.03 02:33:05

-08'00'