Sri Haripada Saha vs The State Of Tripura And Another
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Tripura High Court

Sri Haripada Saha vs The State Of Tripura And Another on 27 February, 2026

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                       WP(C) No.231 of 2025

        Sri Haripada Saha
                                                                     ---- Petitioner(s)
                                                Versus
        The State of Tripura and another
                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Dulal Chandra Saha, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

27/02/2026

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.27 18:39:08 -08'00'

Deepshikha