Dr. Sumanta Chakrabarti vs The Union Of India And 3 Others
2026 Latest Caselaw 1175 Tri

Tripura High Court

Dr. Sumanta Chakrabarti vs The Union Of India And 3 Others on 27 February, 2026

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                           HIGH COURT OF TRIPURA
                                  AGARTALA
                               WP(C)No.11 of 2025
          Dr. Sumanta Chakrabarti
                                                             ---Petitioner(s)
                                         Versus
          The Union of India and 3 Others
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Koomar Chakraborty, Adv.

For Respondent(s) : Mr. Sanjoy Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

27/02/2026

At the request of Learned Counsel Mr. S. Bhattacharjee

appearing vice Mr. Bidyut Majumder, Learned D.S.G.I. for the

Union of India-respondents, list this matter on 19.05.2026.

Learned Senior Counsel Mr. P. Roy Barman assisted by Mr.

K. Chakraborty, Learned Counsel appears for the petitioner.

                                                                JUDGE




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DATTA                         Date: 2026.03.02
                              11:38:23 +05'30'
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