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The State Of Tripura And Ors vs Sri Kanu Chandra Paul And Ors
2026 Latest Caselaw 1173 Tri

Citation : 2026 Latest Caselaw 1173 Tri
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The State Of Tripura And Ors vs Sri Kanu Chandra Paul And Ors on 27 February, 2026

                                               HIGH COURT OF TRIPURA
                                                     AGARTALA

                                                    RSA No.15 of 2024

The State of Tripura and Ors.
                                                                                       ....Appellant(s)
                                                           Versus

Sri Kanu Chandra Paul and Ors.
                                                                                     ....Respondent(s)

For Appellant(s) : Mr. P.Maishan, Advocate.

For Respondent(s) : Mr. D.Debnath, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

27.02.2026

Ld. Counsel Mr. P. Maishan has sought for an adjournment with the consent of the other side.

Considered.

List the matter after 4 weeks in usual course.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.27 18:29:59 +05'30'

Saikat Sarma

 
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