Sanjib Kr. Debbarma vs The State Of Tripura & 4 Ors
2026 Latest Caselaw 1162 Tri

Tripura High Court

Sanjib Kr. Debbarma vs The State Of Tripura & 4 Ors on 27 February, 2026

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                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     WP(C) No.422 of 2025
      Sanjib Kr. Debbarma
                                                                      ---- Petitioner(s)
                                             Versus
      The State of Tripura & 4 Ors.
                                                                     ----Respondent(s)

For Petitioner(s) : Mr. Koomar Chakraborty, Adv. For Respondent(s) : None [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 27/02/2026

At the request of Learned Counsel, Mr. Koomar Chakraborty

appearing on behalf of the petitioner, list the matter on 22.05.2026.

JUDGE

Snigdha

SNIGD Digitally signed by SNIGDHA DAS

HA DAS Date: 2026.02.27 16:29:58 +05'30'