Shri Raju Rabidas vs The Managing Director
2026 Latest Caselaw 1161 Tri

Tripura High Court

Shri Raju Rabidas vs The Managing Director on 27 February, 2026

            2


                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                       WP(C) No.154 of 2025
      Shri Raju Rabidas
                                                                        ---- Petitioner(s)
                                              Versus
      The Managing Director, Tripura Scheduled
      Caste Co-op. Dev. Corpn. Ltd. & 3 Ors.
                                                                       ----Respondent(s)

For Petitioner(s) : Mr. Prasanta Kr. Pal, Adv.

Ms. Maitri Majumder, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. GA Ms. Aradhita Debbarma, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 27/02/2026

Learned Counsel, Mr. Prasanta Kr. Pal is present for the

petitioner.

It is submitted by Learned Addl. GA, Mr. Dipankar Sarma that the

conducting Learned Addl. GA, Mr. Mangal Debbarma for the respondents-

State is engaged in another Court.

Learned Counsel, Ms. Aradhita Debbarma is present on behalf of

respondent No.4.

Exchange of pleading is completed.

Issue Rule.

Rule is waived since all the respondents have entered their

appearance.

List the matter for hearing on 18.05.2026.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.02.27 16:30:34 +05'30'