Citation : 2026 Latest Caselaw 1157 Tri
Judgement Date : 27 February, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
IA No.01 of 2025 in RSA No.14 of 2025
M/s Sherowali Himghar and Services (P) Ltd.
...... Applicant(s)
VERSUS
Pidilite Industries Limited and another
...... Respondent(s)
For Applicant(s) : None. For Respondent(s) : None.
HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_
27/02/2026
None is present for the parties.
No step has been taken for issuing notice upon respondent No.1.
Appellant is directed to take step immediately within one week.
List the matter in its usual course thereafter.
JUDGE
Munna MUNNA SAHA Date: 2026.02.27 17:36:53 +05'30'
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