M/S Sherowali Himghar And Services (P) ... vs Pidilite Industries Limited And ...
2026 Latest Caselaw 1156 Tri

Tripura High Court

M/S Sherowali Himghar And Services (P) ... vs Pidilite Industries Limited And ... on 27 February, 2026

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                                                                HIGH COURT OF TRIPURA
                                                                      AGARTALA
                                                  IA No.01 of 2025 in RSA No.14 of 2025

M/s Sherowali Himghar and Services (P) Ltd.
                                                                                           ...... Applicant(s)
                                                                     VERSUS

Pidilite Industries Limited and another
                                                                                        ...... Respondent(s)

For Applicant(s)                                                :   None.

For Respondent(s)                                               :   None.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

27/02/2026

None is present for the parties.

No step has been taken for issuing notice upon respondent No.1.

Appellant is directed to take step immediately within one week.

List the matter in its usual course thereafter.

JUDGE

Munna MUNNA SAHA Date: 2026.02.27 17:36:53 +05'30'