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The State Of Tripura & Others vs Smt Bina Rani Paul & Others
2026 Latest Caselaw 1086 Tri

Citation : 2026 Latest Caselaw 1086 Tri
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The State Of Tripura & Others vs Smt Bina Rani Paul & Others on 26 February, 2026

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                                 WA No.83 of 2024

                  The State of Tripura & others
                                                                                               .........Appellant(s)
                                             VERSUS
                  Smt Bina Rani Paul & others
                                                                                              .......Respondent(s)

Along with

WA No.124 of 2024 The State of Tripura & others .........Appellant(s) VERSUS Niyati Rani & others .......Respondent(s)

The State of Tripura & others .........Appellant(s) VERSUS Anita Roy & others .......Respondent(s) For Appellant(s) : Mr. P Gautam, Sr. G.A, Mr. Dipankar Sharma, Addl. G.A.

For Respondent(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Bidyut Majumder, Dy. S.G.I, Mr. Samarjit Bhattacharjee, Advocate, Mr. D.J Paul, Advocate, Ms. A Debbarma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

26/02/2026

At the request made on behalf of learned Advocate General, list

on 10.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.27 00:36:04 -08'00'

 
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