The Branch Manager vs Sri Prabir Debbarma And Others
2026 Latest Caselaw 1060 Tri

Tripura High Court

The Branch Manager vs Sri Prabir Debbarma And Others on 25 February, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                 MAC App.No.102 of 2025

The Branch Manager, The Oriental Insurance Company Ltd.
                                                      ......Appellant(s).
                            Versus
Sri Prabir Debbarma and others
                                                                 ......Respondent(s).

For Appellant (s) : None.

For Respondent(s) : Ms. Moon Basu, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

25/02/2026

Ms. Moon Basu, learned counsel appearing for the respondents submit that they have not received the Paperbook yet. Therefore, an adjournment may be granted.

Considered.

List this matter after 4(four) weeks in its usual course.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 17:04:31 +05'30' Date: 2026.02.26

Dinashree