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Shibu Limbu vs The Union Of India And Ors
2026 Latest Caselaw 1058 Tri

Citation : 2026 Latest Caselaw 1058 Tri
Judgement Date : 25 February, 2026

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Tripura High Court

Shibu Limbu vs The Union Of India And Ors on 25 February, 2026

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                      WA No.116 of 2025
          Shibu Limbu
                                                                   ...... Appellant(s)
                                        VERSUS
          The Union of India and Ors.
                                                                 ...... Respondent(s)

For Appellant(s) : Mr. Abhisek Puri, Advocate Mr. Kabrabam Dhirendra Singha, Advocate For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

25/02/2026

Admit the appeal.

List for hearing in due course.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.25 18:11:47 +05'30' Moumita

 
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