Rangchak Tripura vs Tripura University And Others
2026 Latest Caselaw 1047 Tri

Tripura High Court

Rangchak Tripura vs Tripura University And Others on 25 February, 2026

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                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                              WP(C) No.167 of 2025

        Rangchak Tripura
                                                                              ---- Petitioner(s)
                                                     Versus
        Tripura University and others
                                                                          ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv, Mr. Dipjyoti Paul, Adv.

For Respondent(s) : Mr. B. P. Sahu, Sr. Adv, Mr. Koushik Paul, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

25/02/2026

At the request of Learned Senior Counsel, Mr. B. P.

Sahu appearing on behalf of the respondents-Tripura University,

list the matter on 11.03.2026.

Learned Senior Counsel, Mr. Purusuttam Roy Barman

assisted by Learned Counsel, Mr. Dipjyoti Paul is present on behalf

of the petitioner.

JUDGE

AMRITA DEB AMRITA DEB Date: 2026.02.26 14:35:07

-08'00' Deepshikha