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Sri Swapan Laskar vs Sri Arun Sutradhar (Legal Heirs Of ...
2026 Latest Caselaw 1045 Tri

Citation : 2026 Latest Caselaw 1045 Tri
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Swapan Laskar vs Sri Arun Sutradhar (Legal Heirs Of ... on 25 February, 2026

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                                             HIGH COURT OF TRIPURA
                                                   AGARTALA

                                               RFA No.10 of 2025

Sri Swapan Laskar
                                                                                 ......Appellant(s).
                                      Versus
Sri Arun Sutradhar (Legal heirs of deceased Satindra Sutradhar) and others
                                                                 ......Respondent(s).

For Appellant (s) : Mr. Dilip Kumar Das Chawdhury, Advocate.

For Respondent(s) : Ms. Ruma Majumder, Advocate.

Mr. Bibek Banerjee, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

25/02/2026

Due to paucity of time, the matter is adjourned today.

Let the matter be listed on 10.03.2026.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH Date: 2026.02.26 17:06:12 +05'30'

Dinashree

 
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