Master Sushan Chanda vs The Tripura State Electricity ...
2026 Latest Caselaw 1044 Tri

Citation : 2026 Latest Caselaw 1044 Tri
Judgement Date : 25 February, 2026

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Tripura High Court

Master Sushan Chanda vs The Tripura State Electricity ... on 25 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                                   RFA 11 OF 2025

  Master Sushan Chanda
                                                                                ....Appellant(s)
                                       Vs.
  The Tripura State Electricity Corporation Ltd. & 2 Ors.
                                                                             .... Respondent(s).

   For the appellant (s)                           :   Ms. Sudipta Chowdhury, Advocate.
                                                       Mr. A. Acharjee, Advocate.
   For the respondent (s)                          :   Mr. Bibhal Nandi Majumder,
                                                       Sr. Advocate,
                                                       Mr. Kushal Deb, Advocate.

             HON'BLE JUSTICE DR. T. AMARNATH GOUD
            HON'BLE MR.JUSTICE S. DATTA PURKAYASTHA
                                                       ORDER

25.02.2026 Heard Ms. S. Chowdhury, learned counsel appearing for the appellant.

To hear learned Sr. counsel, Mr. B. Nandi Majumder appearing for the respondents, list the matter on 10.03.2026 as part-heard.

(S.DATTA PURKAYASTHA,J) (DR. T. AMARNATH GOUD,J)

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2026.02.26 16:22:32 +05'30'

sanjay