Sri Rupak Sutradhar And Another vs The State Of Tripura
2026 Latest Caselaw 1038 Tri

Citation : 2026 Latest Caselaw 1038 Tri
Judgement Date : 25 February, 2026

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Tripura High Court

Sri Rupak Sutradhar And Another vs The State Of Tripura on 25 February, 2026

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                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                AB No.11 of 2026

Sri Rupak Sutradhar and another
                                                               ......Petitioner(s).
                                     Versus
The State of Tripura
                                                             ......Respondent(s).

For Petitioner (s) : Mr. Sankar Lodh, Advocate.

Mr. Subham Majumder, Advocate.

For Respondent(s) : Mr. Raju Datta, PP.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

25/02/2026

Heard learned counsel of both sides.

Order is reserved.

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 18:39:39 +05'30' Date: 2026.02.25

Dinashree