Anindita Bhaumik vs The Society
2026 Latest Caselaw 1035 Tri

Tripura High Court

Anindita Bhaumik vs The Society on 25 February, 2026

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                                                   HIGH COURT OF TRIPURA
                                                     _A_G_A_R_T_A_L_A_
                                                       WA No.18 of 2026

             Anindita Bhaumik
                                                                                  .........Appellant(s)
                                                         VERSUS
             The Society
             for Tripura Medical Collage
             & Dr. B R Ambedkar Memorial Teaching Hospital & others
                                                                     .......Respondent(s)

For Appellant(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

25/02/2026

List on 26.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.25 04:04:20

-08'00'