Belonia Vidyapith Higher Secondary ... vs The State Of Tripura & Others
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Tripura High Court

Belonia Vidyapith Higher Secondary ... vs The State Of Tripura & Others on 25 February, 2026

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                                   HIGH COURT OF TRIPURA
                                      _A_G_A_R_T_A_L_A_
                                         WA No.34 of 2025
              Belonia Vidyapith Higher Secondary School & another
                                                                                            .........Appellant(s)
                                          VERSUS
              The State of Tripura & others
                                                                                            .......Respondent(s)

For Appellant(s) : None. For Respondent(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

WA No.53 of 2025 Sri Sanjit Biswas .........Appellant(s) VERSUS The State of Tripura & 4 others .......Respondent(s) For Appellant(s) : Mrs. Sujata Deb(Gupta), Advocate, Mr. Bikram Paul, Advocate. For Respondent(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

Sri Mrinal Das .........Appellant(s) VERSUS The State of Tripura & others .......Respondent(s) For Appellant(s) : Mr. T. K Nayak, Advocate. For Respondent(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

25/02/2026

At the request of the counsel for the appellant, list on

05.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.25 04:05:35 -08'00'