Unknown vs For
2026 Latest Caselaw 1013 Tri

Tripura High Court

Unknown vs For on 24 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                                   HIGH COURT OF TRIPURA
                                                                         AGARTALA

                                                                          Crl.A 20 of 2024

                   For Appellant(s)                                     : Mr. Raju Datta, P.P.
                                                                          Mr. Rajib Saha, Addl.P.P.

                   For Respondent(s)                                    : None.

                                                       HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                      HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                              ORDER

24.02.2026

Heard Mr. Raju Datta, learned P.P. appearing for the appellant. None appears for the respondents. However, in Crl. L.P. No.12 of 2024 connected to this appeal, notice was issued upon the respondent by way of substitute mode of service i.e. the newspaper publication.

Admit.

Call for LCR and prepare paper book accordingly.

List the matter for hearing on preparation of paper book and supply of the same to the learned counsel(s) as per procedure.

S. Datta Purkayastha, J. Dr. T. Amarnath Goud, J.

Sabyasachi. G.

SABYASACHI GHOSH GHOSH Date: 2026.02.27 15:01:18 +05'30'