Sri Dasarathi Sharma vs Smt Dipali Rani Nath Sharma
2026 Latest Caselaw 2581 Tri

Tripura High Court

Sri Dasarathi Sharma vs Smt Dipali Rani Nath Sharma on 16 April, 2026

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                               Mat. App No. 09 of 2026

        Sri Dasarathi Sharma
                                                                                                .........Appellant(s)
                                  -V E R S U S-
        Smt Dipali Rani Nath Sharma
                                                                                                .......Respondent(s)

For Appellant(s) : Mr. Pujan Biswas, Advocate, Mr. Rishiraj Nath, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

16/04/2026 At the request of the counsel for the appellant, list the matter on

05.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D'Barma

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.16 14:15:14 +05'30'