Shekhar Das vs Union Of India & 6 Ors
2026 Latest Caselaw 2563 Tri

Tripura High Court

Shekhar Das vs Union Of India & 6 Ors on 13 April, 2026

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     WP(C) No.576 of 2024
      Shekhar Das
                                                                      ---- Petitioner(s)
                                            Versus
      Union of India & 6 Ors.
                                                                     ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv.

Mr. Kawsik Nath, Adv.

For Respondent(s) : Mr. Bidyut Majumder, Dy. SGI

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/04/2026

At the request of Learned Counsel, Mr. Samarjit Bhattacharjee

appearing on behalf of the petitioner, list the matter on 23.07.2026.

Learned Dy. SGI, Mr. Bidyut Majumder is present on behalf of the

respondents-Union of India.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.04.13 18:09:32 +05'30'