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Sri Debajyoti Basu vs The State Of Tripura
2026 Latest Caselaw 2554 Tri

Citation : 2026 Latest Caselaw 2554 Tri
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Debajyoti Basu vs The State Of Tripura on 13 April, 2026

                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA

                                                             AB No.23 of 2026

Sri Debajyoti Basu
                                                                                              ....Petitioner(s)
                                                                   Versus

The State of Tripura.
                                                                                            ....Respondent(s)

For Petitioner(s) : Ms.Sulagna Nandy, Advocate.

For Respondent(s) : Mr. Raju Datta, PP.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

13.04.2026

Heard Ld. Counsel of both sides.

Ld. PP, Mr. Raju Datta appears for the State. He will produce the CD on the next date.

Call for the Trial Court record.

List the matter on 22.04.2026.

JUDGE

Saikat Sarma SAIKAT SARMA Date: 2026.04.13

 
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