Amit Kumar Dey vs The State Of Tripura & 5 Ors
2026 Latest Caselaw 2537 Tri

Tripura High Court

Amit Kumar Dey vs The State Of Tripura & 5 Ors on 10 April, 2026

                                                     HIGH COURT OF TRIPURA
                                                           AGARTALA
                                                         WP(C) No.587 of 2025
      Amit Kumar Dey
                                                                                        ---- Petitioner(s)
                                                               Versus
      The State of Tripura & 5 Ors.
                                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Counsel, Mr. Samarjit Bhattacharjee appeared on behalf

of the petitioner and sought for some accommodation to file rejoinder.

Request is considered.

Learned Addl. GA, Mr. Mangal Debbarma is present on behalf of

the respondents-State.

List the matter on 16.07.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.13 19:14:56 +05'30'

Satabdi