Dr. Saumen Chakrabarti vs The State Of Tripura & 2 Ors
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Tripura High Court

Dr. Saumen Chakrabarti vs The State Of Tripura & 2 Ors on 10 April, 2026

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                             WP(C) No.586 of 2025
      Dr. Saumen Chakrabarti
                                                                          ---- Petitioner(s)
                                                    Versus
      The State of Tripura & 2 Ors.
                                                                         ----Respondent(s)

For Petitioner(s) : Mr. Kawsik Nath, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Counsel, Mr. Kawsik Nath is present on behalf of the

petitioner.

Learned Addl. GA, Mr. Mangal Debbarma appeared on behalf of

the respondents-State and sought for an adjournment to file counter

affidavit.

Request is considered as last chance.

List the matter on 16.07.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.13 19:12:39 +05'30'

Satabdi