Saikat Sarkar & 15 Ors vs Tripura Public Service Commission ...
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Tripura High Court

Saikat Sarkar & 15 Ors vs Tripura Public Service Commission ... on 10 April, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                            WP(C) No. 96 of 2025
          Saikat Sarkar & 15 Ors.
                                                                                      ---- Petitioner(s)

                                                             Versus
          Tripura Public Service Commission (TPSC) & Ors.
                                                                                 ----Respondent(s)

For Petitioner (s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. GA.

Mr. Kundan Pandy, Adv.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

At the request of Learned Counsel Mr. Samarjit

Bhattacharjee, appearing on behalf of the petitioners, list the matter on

29.06.2026.

Learned Addl. GA Mr. Mangal Debbarma and Learned

Counsel Mr. Kundan Pandey, is present on behalf of the respondents.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.10 18:19:41 +05'30'

Satabdi