Sri Litan Saha vs Master Ariyan Saha
2026 Latest Caselaw 2526 Tri

Tripura High Court

Sri Litan Saha vs Master Ariyan Saha on 10 April, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                        Crl. Rev. P. No. 68 of 2025
             Sri Litan Saha
                                                                           ---- Petitioner(s)

                                                      Versus
             Master Ariyan Saha
                                                                         ----Respondent(s)

For Petitioner (s) : Mr. Hare Krishna Bhowmik, Adv. For Respondent(s) : Mr. Mrinal Kanti Sengupta, Adv.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

At the request of Learned Counsel Mr. Mrinal Kanti

Sengupta, appearing for respondent, list the matter on 01.05.2026.

Learned Counsel Mr. Hare Krishna Bhowmik, is present on

behalf of the petitioner.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.10 17:55:11 +05'30'

Satabdi