Sri Sukesh Chandra Saha & Others vs Sri Parimal Saha
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Tripura High Court

Sri Sukesh Chandra Saha & Others vs Sri Parimal Saha on 10 April, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                                CRP No. 14 of 2026

         Sri Sukesh Chandra Saha & others
                                                                                                   .......Petitioner(s)
                                                                       - VERSUS -
         Sri Parimal Saha
                                                                                                 .......Respondent(s)

For Petitioner(s) : Mr. Abhijit Sengupta, Advocate.

For Respondent(s) : Mr. Dilip Kumar Das Chawdhury, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

10/04/2026 At the request of the counsel for the respondent, list the matter

on 08.05.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D'Barma

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.10 10:34:33 +05'30'