Sri Ashes Deb vs The State Of Tripura And Anr
2026 Latest Caselaw 2516 Tri

Tripura High Court

Sri Ashes Deb vs The State Of Tripura And Anr on 10 April, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                                   CRP 07 of 2026
                                                   CRP 08 of 2026
               CRP 07 of 2026
               Sri Ashes Deb
                                                                               -----Petitioner(s)
                                                         VS
               The State of Tripura and Anr.
                                                                             -----Respondent(s)

CRP 08 of 2026 Sri Ashes Deb

-----Petitioner(s) VS The State of Tripura and Anr.

-----Respondent(s) For Petitioner(s) : Mr. Somik Deb, Sr. Adv.

Ms. Adwitiya Chakraborty, Adv. For Respondent(s) : Mr. Promod Sahu, Adv.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

10/04/2026

Heard in part.

List the matter on 24.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.04.10 RJEE 13:16:04 +05'30'

Sabyasachi B