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Tripura High Court
The State Of Tripura vs Smt Dipali Deb Sen on 9 April, 2026
Page 1 of 3
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
IA No. 01 of 2025 in WA No. 08 of 2026
WA No. 08 of 2026
1. The State of Tripura,
To be represented by the Secretary, Department of Agriculture, Govt. of
Tripura, New Secretariat Complex, Kunjaban, Agartala, west Tripura, Pin-
799010.
2. The Director,
Department of Agriculture, Government of Tripura, KrishiBhavan, Agartala,
P.O-Agartala, Pin-799001.
3. The Managing Director,
Tripura Horticulture Corporation Ltd. (A Govt. undertaking). R.C.D.F
Complex, P.O-Arundhutinagar, West Tripura, Pin-799003.
4. The Secretary,
Department of Finance, Government of Tripura, New Secretariat Building,
New Capital Complex, Agartala, West Tripura, PIN-799010.
.........Appellant(s)
-V E R S U S-
1. Smt Dipali Deb Sen,
W/O- Lt. Bimal Kanti Sen RO- Officetilla, Teliamura, Khowai, Tripura, PIN
799205.
2. Sri Biplab Sen,
S/O- Lt. Bimal Kanti Sen R/O- Officetilla, Teliamura, Khowai, Tripura, PIN-
799205.
3. Sri Bapi Sen,
S/O- Lt. Bimal Kanti Sen R/O- Officetilla, Teliamura, Khowai, Tripura, PIN-
799205.
4. Sri Binoy Kumar Sen,
S/O- Lt. Bimal Kanti Sen R/O- Officetilla, Teliamura, Khowai, Tripura, PIN-
79920.
.......Respondent(s)
IA No. 01 of 2025 in WA No. 09 of 2026
1. The State of Tripura,
To be represented by the Secretary, department of Agriculture, Govt. of
Tripura, New Secretariat Complex, Kunjaban, Agartala, West Tripura, Pin-
799010.
2. The Director,
Department of Agriculture, Government of Tripura, KrishiBhavan, Agartala,
P.O Agartala, Pin-799001.
3. The Managing Director, Tripura Horticulture Corporation Ltd. (A Govt.
undertaking). R.C.D.F Complex, P.O-Arundhutinagar, West Tripura, Pin-
799003.
4. The Secretary,
Department of Finance, Government of Tripura, New Secretariat Building,
New Capital Complex, Agartala, West Tripura, PIN-799010.
.........Appellant(s)
-V E R S U S-
1. Sri Pabindra Tripura,
SO Lt. Rira Mohan Tripura R O. Sakbari, Satchand, Sabroom, South Tripura,
PIN 799141.
2. Sri Kalpa Ranjan Chakma,
S/o- Lt. Biraj Mohan Chakma R/O. GejaCharra, P.0- DurgaCharra, Dhalai,
Tripura, Pin-799273.
.........Respondent(s)
IA No. 01 of 2025 in WA No. 10 of 2026
1. The State of Tripura,
To be represented by the Secretary, Department of Agriculture, Govt. of
Tripura, New Secretariat Complex, Kunjaban, Agartala, West Tripura, Pin-
799001.
2. The Director,
Department of Agriculture, Government of Tripura, KrishiBhavan, Agartala,
P.O-Agartala, Pin-799001.
3. The Managing Director,
Tripura Horticulture Corporation Ltd. (A Govt. undertaking). R.C.D.F
Complex, P.O-Arundhutinagar, West Tripura, Pin-799003.
4. The Secretary,
Department of Finance, Government of Tripura, New Secretariat Building,
New Capital Complex, Agartala, West Tripura, PIN-799010.
.........Appellant(s)
-V E R S U S-
1. Smt Kabita Sarkar,
WO - Lt Amrit Lal Sarkar R/O Birchandra Nagar, North Tripura, Tripura, PIN
799263.
2. Mrs Beauty Sarkar, W/O- Bikram Majumder R/0- Teliamura, Khowai
Tripura.
3. Mrs Silpi Rani Sarkar, W/0- Sunil Majumder R/O- Pecharthal, North
Tripura.
4. Mrs Tulana Sarkar, W 0- Ashis Sarkar R/0- Teliamura, Khowai,Tripura.
..........Respondent(s)
For Appellant(s) : Mr. Dipankar Sharma, Addl G.A.
For Respondent(s) : Mr. P Roy Barman, Sr. Advocate,
Ms. Sutapa Debbarma, Advocate,
Ms. Aradhita Debbarma, Advocate.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
HON'BLE MR. JUSTICE BISWAJIT PALIT
=O=R=D=E=R=
09/04/2026
IA No. 01 of 2025 in WA No. 08 of 2026
IA No. 01 of 2025 in WA No. 09 of 2026
IA No. 01 of 2025 in WA No. 10 of 2026
These applications have been filed seeking condonation of
delay of 76 days in filing the Writ Appeals challenging the judgments of the
learned Single Judge.
Notice in these applications has been issued and Mr. P Roy
Barman, learned Senior Counsel entered appearance on behalf of the
respondents.
Counsel for the respondents state that they are not opposing the
application for condonation of delay.
Accordingly, IA No. 01/2025 is allowed and the delay in filing
the appeal is condoned.
List the matters for hearing on 04.05.2026.
(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)
Manti D'Barma
SIDDHARTHA Digitally signed by
SIDDHARTHA LODH
LODH Date: 2026.04.09 14:28:21
+05'30'
