Sri Ankan Tilak Paul vs The State Of Tripura & Others
2026 Latest Caselaw 2428 Tri

Tripura High Court

Sri Ankan Tilak Paul vs The State Of Tripura & Others on 8 April, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                      WP(C)(PIL) No.02 of 2019 (D/O)
Sri Ankan Tilak Paul
                                                                              .........Petitioner(s);
                                                          Versus
The State of Tripura & others
                                                                             .........Respondent(s)

For Petitioner(s) : Ms. Paramita Sen, Advocate. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 08/04/2026

List the matter tomorrow [09.04.2026].

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.09 17:07:57 +05'30'