Smt Kakali Debnath vs Sri Abhijit Datta
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Tripura High Court

Smt Kakali Debnath vs Sri Abhijit Datta on 8 April, 2026

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                                                         HIGH COURT OF TRIPURA
                                                           _A_G_A_R_T_A_L_A_
                                                            Mat.App No.06 of 2025

                   Smt Kakali Debnath
                                                                                          .........Appellant(s)
                                                             -V E R S U S-
                   Sri Abhijit Datta
                                                                                          .......Respondent(s)

For Appellant(s) : Mr. Mridul Das, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

08/04/2026

At the request of counsel for the appellant, list the matter on

11.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.09 13:45:33 +05'30'